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[Cites 0, Cited by 0] [Section 24(4)] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(4)(ii) in The Special Economic Zones (Customs Procedures) Regulations, 2003

(ii)the zone unit shall issue a certificate authorising the employee by name and giving the full specification, such as serial number, model number, make etc., of the laptop computers and video projection system intended to be taken outside the bonded area temporarily and a copy of the certificate shall be endorsed to the proper officer and acknowledgement received by the unit;