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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(2) in Rajasthan Electricity Regulatory Commission (Metering) Regulations 2007

(2)Where a consumer elects to provide his own meter, he shall procure the meter conforming to the specification and other features as notified by the licensee from time to time. All such meters shall be tested/calibrated and sealed by the licensee or accredited test laboratory before installation at consumer's premises.