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National Green Tribunal

Deepika Khari vs State Of U.P. & Ors on 14 November, 2025

Item No.03                                                             Court No. 2

                  BEFORE NATIONAL GREEN TRIBUNAL
                    PRINCIPAL BENCH, NEW DELHI


                       Original Application No. 425/2023

Deepika Khari                                                          Applicant

                                     Versus
State of U.P. & Ors.                                              Respondents


Date of hearing: 14.11.2025


CORAM:        HON'BLE MR. JUSTICE ARUN KUMAR TYAGI, JUDICIAL MEMBER
              HON'BLE DR. AFROZ AHMAD, EXPERT MEMBER


Applicant:    Applicant in person.

Respondent:   Ms. Suhasini Sen, Advocate for respondents no.1 and 6.
              Mr. Deepak Boora, Advocate for respondent no. 2 to 5.
              Mr. Anuj Bhandari, Advocate for respondent no. 7.

                                      ORDER

1. Para wise reply dated 16.10.2025 and affidavit dated 16.10.2025 have been filed by respondent no. 6- DG, FSI.

2. Report dated 24.10.2025 has been filed by CPCB.

3. Learned counsel for respondents no. 1 and 6 seeks 10 days' time for filing of application for waiver of cost imposed on respondent no. 6 vide order dated 10.09.2025 which prayer is allowed.

4. List on 03.12.2025 for further hearing.

Arun Kumar Tyagi, JM Dr. Afroz Ahmad, EM November 14th, 2025/AB 1