National Green Tribunal
Deepika Khari vs State Of U.P. & Ors on 14 November, 2025
Item No.03 Court No. 2
BEFORE NATIONAL GREEN TRIBUNAL
PRINCIPAL BENCH, NEW DELHI
Original Application No. 425/2023
Deepika Khari Applicant
Versus
State of U.P. & Ors. Respondents
Date of hearing: 14.11.2025
CORAM: HON'BLE MR. JUSTICE ARUN KUMAR TYAGI, JUDICIAL MEMBER
HON'BLE DR. AFROZ AHMAD, EXPERT MEMBER
Applicant: Applicant in person.
Respondent: Ms. Suhasini Sen, Advocate for respondents no.1 and 6.
Mr. Deepak Boora, Advocate for respondent no. 2 to 5.
Mr. Anuj Bhandari, Advocate for respondent no. 7.
ORDER
1. Para wise reply dated 16.10.2025 and affidavit dated 16.10.2025 have been filed by respondent no. 6- DG, FSI.
2. Report dated 24.10.2025 has been filed by CPCB.
3. Learned counsel for respondents no. 1 and 6 seeks 10 days' time for filing of application for waiver of cost imposed on respondent no. 6 vide order dated 10.09.2025 which prayer is allowed.
4. List on 03.12.2025 for further hearing.
Arun Kumar Tyagi, JM Dr. Afroz Ahmad, EM November 14th, 2025/AB 1