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[Cites 0, Cited by 0] [Section 87(4)] [Section 87] [Entire Act]

State of Andhra Pradesh - Subsection

Section 87(4)(c) in Andhra Pradesh (Telangana Area) Tenancy & Agricultural Lands Act, 1950

(c)the rest shall be nominated by the Government from among persons having special knowledge or practical experience in agriculture or land problems.