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State of Madhya Pradesh - Section

Section 213C in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

213C.

When any book or books are to be recommended to the students, in subjects in which no books have been prescribed by the State Government, the Curriculum Committee shall decide the subject in which the books are to be recommended and the intimation about the subjects selected shall be given to the State Government.After the approval of the State Government is received, the procedure laid down in Regulations 214 to 233 will be initiated except when the Curriculum Committee decides to adopt any of the procedure laid down in Regulation 213 (b).