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[Cites 0, Cited by 0] [Section 49] [Entire Act]

Union of India - Subsection

Section 49(20) in The Prevention of Food Adulteration Rules, 1955

(20)[ No person shall sell protein rich atta and protein rich maida except in packed condition mentioning the names of ingredients on the lable.] [Inserted by G.S.R. 731(E), dated 10th December, 1991 (w.e.f. 10-12-1991) and corrected by G.S.R. 524(E), dated 15th May, 1992.]