Section 443(11) in The U.P. Co-operative Societies Rules, 1968
(11)If a person representing himself to be a particular voter named in the voters list applies for a ballot paper after another person has already voted as such voter, he shall, on satisfying his identity to the Election Officer, be supplied with a ballot paper which shall be endorsed on the back with the words "tendered ballot paper" by the Election Officer in his own hand writing and signed by him.