Madhya Pradesh High Court
Smt Sudbadevi vs The State Of Madhya Pradesh on 23 August, 2018
1 FA-1290-2018 The High Court Of Madhya Pradesh FA-1290-2018 (SMT SUDBADEVI Vs THE STATE OF MADHYA PRADESH) 2 Indore, Dated : 23-08-2018 Parties through their counsel. Call for record and list thereafter.
(ROHIT ARYA) JUDGE Jyoti Chourasia jyoti 2018.08.23 14:18:45 +05'30'