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[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Rajasthan - Subsection

Section 52(i) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(i)Social audit shall be for both water utilization against the water budgeting and expenditure incurred for maintenance and construction, improvement: of the system with reference to the funds available to each of the Farmers' Organisaton;