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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Telangana - Subsection

Section 11(2)(v) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(v)that, in case the office is reserved for any community or women, the candidate does not belong to that community or is not a women, as the case may be; or