Section 59 in The Assam (Management, Function and Responsibilities of Special School, Children's Home and Observations Homes) Rules, 1976
59. Governing Body.
- Every institution recognised or certified under sub-section (2) of Section 9, 10 or 11 shall have a Governing Body approved by the State Government, the members of which shall be deemed to be the managers of the institution for its proper control, functions, responsibilities and management.
