Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 138] [Entire Act] State of Maharashtra - Subsection Section 138(3) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990 (3)The Executive Council will determine from time to time the competent authorities for execution of the rules mentioned in clause (1) above.
