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[Cites 0, Cited by 0] [Section 61(2)] [Section 61] [Entire Act]

State of Chattisgarh - Subsection

Section 61(2)(iv) in Chhattisgarh Minor Mineral Rules, 2015

(iv)the overburden and waste material obtained during quarrying operations shall not be allowed to be mixed with non-saleable or sub-grade minerals. They shall be dumped and stacked separately;