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[Cites 0, Cited by 0] [Section 80IAC(4)] [Section 80IAC] [Entire Act]

Union of India - Subsection

Section 80IAC(4)(i) in The Income Tax Act, 1961

(i)[ "eligible business" means a business carried out by an eligible start up engaged in innovation, development or improvement of products or processes or services or a scalable business model with a high potential of employment generation or wealth creation;]