Himachal Pradesh High Court
Rajinder Bindra vs . State Of H.P And Others on 23 November, 2023
Bench: Mamidanna Satya Ratna Sri Ramachandra Rao, Jyotsna Rewal Dua
Rajinder Bindra vs. State of H.P and others .
CWPOA No. 6939 of 2020 23.11.2023 Present: None for the petitioner.
Mr. Anup Rattan, Advocate General with Mr. Pranay Pratap Singh, Additional Advocate General & Mr. Arsh Rattan and Mr. Sidharth of Jalta, Deputy Advocate Generals, for the respondents-State.
rt List on 23.04.2024.
( M.S. Ramachandra Rao ) Chief Justice 23rd November, 2023 ( Jyotsna Rewal Dua ) (priti) Judge ::: Downloaded on - 23/11/2023 20:34:36 :::CIS