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Patna High Court - Orders

M/S Marico Ltd. vs The State Of Bihar & Ors on 9 February, 2018

Bench: Chief Justice, Rajeev Ranjan Prasad

                         IN THE HIGH COURT OF JUDICATURE AT PATNA
                                         Miscellaneous Appeal No.98 of 2015
                      ======================================================
                      M/s Marico Ltd.
                                                                             .... .... Appellant
                                                       Versus
                      The State of Bihar & Ors
                                                                          .... .... Respondents
                      ======================================================
                      Appearance :
                      For the Appellant/s     : Mr. Alok Kumar Agrawal
                      For the Respondent/s     : Mr. Lalit Kishor
                      ======================================================
                      CORAM: HONOURABLE THE CHIEF JUSTICE
                                 and
                                 HONOURABLE MR. JUSTICE RAJEEV RANJAN
                                 PRASAD
                      ORAL ORDER
                      (Per: HONOURABLE THE CHIEF JUSTICE)

3        09-02-2018

As prayed for, list after one week.

(Rajendra Menon, CJ) (Rajeev Ranjan Prasad, J) Amit/-

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