Patna High Court - Orders
M/S Marico Ltd. vs The State Of Bihar & Ors on 9 February, 2018
Bench: Chief Justice, Rajeev Ranjan Prasad
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Appeal No.98 of 2015
======================================================
M/s Marico Ltd.
.... .... Appellant
Versus
The State of Bihar & Ors
.... .... Respondents
======================================================
Appearance :
For the Appellant/s : Mr. Alok Kumar Agrawal
For the Respondent/s : Mr. Lalit Kishor
======================================================
CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE RAJEEV RANJAN
PRASAD
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
3 09-02-2018As prayed for, list after one week.
(Rajendra Menon, CJ) (Rajeev Ranjan Prasad, J) Amit/-
U