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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(2) in Rajasthan Forest (Settlement) Rules, 1958

(2)at such seasons within such portions of the said forest and under such rules as may from time to time be prescribed by the State Government.By Order of the GovernorSecretary to the Government
Specification of Government
District Tehsil Patti Mauza Approximate Area Remarks
1 2 3 4 5 6
Boundary description of block[Vide Rule 9C]
S. No. From Pillar No. To Pillar No. Distance in Chains & linksChinsLinks Direction Nature of Boundary line to next pillar
1 2 3 4 5 6
Note:— (1) Chain is equal to 66 ft. of 100 links.