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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(a) in Kerala (Scheduled Castes and Scheduled Tribes) Regulation of Issue of Community Certificates Act, 1996

(a)"appointment in public service" means appointment to a service or post under the State or Central Government and includes appointment to any post of the State or Central Government undertakings;