Calcutta High Court
T.B.G. Equity Management Pvt. Ltd vs The Official Liquidator on 8 July, 2014
Author: Patherya
Bench: Patherya
ORDER SHEET
CA No. 400 of 2013
BIFR Case No. 520 of 1992
IN THE HIGH COURT AT CALCUTTA
Original Jurisdiction
ORIGINAL SIDE
BHARAT PROCESS & MECHANICAL
ENGINEERS LTD. (IN LIQN.)
And
T.B.G. EQUITY MANAGEMENT PVT. LTD.
VS
THE OFFICIAL LIQUIDATOR, HIGH
COURT, CALCUTTA & ANR.
BEFORE:
The Hon'ble JUSTICE PATHERYA
Date : 8th July, 2014.
Mr. Ratnanko Banerji, Sr. Adv. Mr. Moinak Bose, Adv.
...for the applicant Ms. Sonal Shah, Adv.
...appears The Court : None appears on behalf of OMDC. Accordingly, let a notice be given to the advocate on record of OMDC of the next date of hearing. Matter to appear in the list along with C.A. 409 of 2014 on 21st July, 2014.
Urgent certified photocopy of this order be supplied to the parties, if applied for, upon compliance of all requisite formalities.
(PATHERYA, J.) TR/