Section 114 in The Delhi School Education Rules, 1973
114. Number of hours to be devoted to the teaching of students.
(1)Every teacher shall devote in a year not less than 1200 hours to the teaching of students, out of which not more than 200 hours may be devoted for the coaching, in the school premises, of weak or gifted students, whether before or after the school hours :Provided that if any teacher is required to devote more than 1200 hours to the teaching of students, extra remuneration shall be paid to him at such rale as may be determined by the managing committee, for every hour in excess of 1200 hours devoted by him to the teaching of students.(2)In the case of an aided school, the extra remuneration referred to in sub-rule (1) shall be subject to the previous approval of the Director and shall qualify for aid at the rate of 95 per cent of such extra remuneration, and in the case of an unaided school, such extra remuneration may be recovered from the students at such proportionate rates as may be determined by the managing committee.
