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[Cites 0, Cited by 0] [Section 259] [Entire Act]

State of Karnataka - Subsection

Section 259(2) in Karnataka Panchayat Raj Act, 1993

(2)Expenditure from the Zilla Panchayat Fund shall, save as otherwise expressly provided for in this Act, be incurred subject to such sanctions, conditions and limitations as may be prescribed.