Supreme Court - Daily Orders
The Commissioner Of Income Tax Jaipur Ii vs Jaipur Vidyt Vitaran Nigam Ltd. on 18 April, 2018
Bench: Adarsh Kumar Goel, Rohinton Fali Nariman
1
ITEM NO.7 COURT NO.11 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 16242/2014
(Arising out of impugned final judgment and order dated 06-01-2014
in DBITA No. 281/2011 passed by the High Court of Judicature For
Rajasthan At Jaipur)
THE COMMISSIONER OF INCOME TAX JAIPUR II Petitioner(s)
VERSUS
JAIPUR VIDYUT VITARAN NIGAM LTD. Respondent(s)
WITH
SLP(C) No. 16251/2014 (XV)
SLP(C) No. 16247/2014 (XV)
SLP(C) No. 16252/2014 (XV)
SLP(C) No. 16249/2014 (XV)
SLP(C) No. 16244/2014 (XV)
SLP(C) No. 16248/2014 (XV)
SLP(C) No. 16254/2014 (XV)
SLP(C) No. 6212/2017 (XV)
SLP(C) No. 17467/2017 (XV)
SLP(C) No. 18927/2017 (XV)
SLP(C) No. 20175/2017 (XV)
(FOR ADMISSION and I.R. and IA No.57738/2017-CONDONATION OF DELAY
IN FILING)
SLP(C) No. 21141/2017 (XV)
(IA NO. 62880/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 19953/2017 (XV)
Signature Not Verified
Digitally signed by
SUSHIL KUMAR
RAKHEJA
Date: 2018.04.20
SLP(C) No. 3157/2018 (IV-A)
10:17:07 IST
Reason:
SLP(C) No. 31377/2017 (XV)
(IA No.112916/2017-CONDONATION OF DELAY IN FILING)
2
SLP(C) No. 31378/2017 (XV)
(FOR CONDONATION OF DELAY IN FILING ON IA 115253/2017 AND EXEMPTION
FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 115257/2017)
Diary No(s). 34086/2017 (XV)
( IA No.124897/2017-CONDONATION OF DELAY IN FILING)
SLP(C) No. 35005/2017 (XV)
(IA No.127661/2017-CONDONATION OF DELAY IN FILING and IA
No.127662/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
SLP(C) No. 36469/2017 (XV)
(IA No.132642/2017-CONDONATION OF DELAY IN FILING)
Diary No(s). 36776/2017 (XV)
(FOR ADMISSION and I.R. and IA No.136359/2017-CONDONATION OF DELAY
IN FILING)
SLP(C) No. 1387/2018 (XV)
(IA No. 141177/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 9556/2018 (XV)
( IA No.410/2018-CONDONATION OF DELAY IN FILING)
SLP(C) No. 4005/2018 (XV)
(FOR ADMISSION and I.R. and IA No.13216/2018-CONDONATION OF DELAY
IN FILING)
Diary No(s). 4093/2018 (XV)
( IA No.25149/2018-CONDONATION OF DELAY IN FILING)
SLP(C) No. 6890/2018 (XV)
(FOR ADMISSION and I.R. and IA No.30461/2018-CONDONATION OF DELAY
IN FILING and IA No.30468/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
SLP(C) No. 6892/2018 (XV)
(FOR CONDONATION OF DELAY IN FILING ON IA 29848/2018 FOR EXEMPTION
FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 32931/2018)
SLP(C) No. 8632/2018 (XV)
(FOR ADMISSION and I.R. and IA No.41476/2018-CONDONATION OF DELAY
IN FILING and IA No.41477/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
SLP(C) No. 8575/2018 (XV)
(FOR ADMISSION and I.R. and IA No.38604/2018-CONDONATION OF DELAY
IN FILING)
SLP(C) No. 9649/2018 (XV)
3
SLP(C) No. 8750/2018 (XV)
(FOR ADMISSION and I.R. and IA No.38784/2018-CONDONATION OF DELAY
IN FILING)
SLP(C) No. 8713/2018 (XV)
(FOR ADMISSION and I.R. and IA No.39227/2018-CONDONATION OF DELAY
IN FILING)
Date : 18-04-2018 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. K. Radha Krishnan, Sr. Adv.
Mr. S. Guru Krishna Kumar, Sr. Adv.
Mr. Arijit Prasad, Adv.
Mr. Sarad Kumar Singhania, Adv.
Mr. Rohit Roa, Adv.
Ms. Vimla Sinha, Adv.
Mr. Rajesh K. Singh, Adv.
Mr. Nikhil Rohatgi, Adv.
Mr. Shashank Khurana, Adv.
Mr. Parthiv K. Goswami, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s) Mr. R.K. Agrawal, Sr. Adv.
Mr. Ajay Choudhary, AOR
Mr. Vijay Choudhary, Adv.
Mr. Sanjay Jhanwar, Adv.
Mr. Tarun Gupta, AOR
Mr. Vikas Singh, Sr. Adv.
Mr. Anish Maheshwari, Adv.
Mr. Yunus Malik, Adv.
Ms. Farha Malik, Adv.
Mr. Samir Malik, AOR
Mr. Mahendra Gargieya, Adv.
Mr. Hemang Gargieya, Adv.
Mr. Praveen Swarup, AOR
Mr. Rajender Pd. Saxena, AOR
Mr. S. Ganesh, Sr. Adv.
Mr. Mahabir Singh, Sr. Adv.
Mr. Alok K. Agarwal, Adv.
Mr. Naveen Chawla, Adv.
Mr. Mayank Bughani, Adv.
Mr. T. Mahipal, Adv.
Mr. Devadatt Kamat, Addl. Adv. Gen.
4
Mr. V.N. Raghupathy, Adv.
Mr. Rajesh Inamdar, Adv.
Mr. J. Rahman, Adv.
Mr. Parikshit P. Angadi, Adv.
Mr. Aditya Bhat, Adv.
Mr. Senthil Jagadeesan, Adv.
Ms. Shruti Iyer, Adv.
Ms. Sonakshi Malhan, Adv.
Ms. Suriti Chowdhary, Adv.
Mr. Rohit Rao N., Adv.
Mr. Mukund P. Unny, Adv.
Mr. Devahuti T., Adv.
UPON hearing the counsel the Court made the following
O R D E R
S.L.P. (C) No. 16242 of 2014:
Leave granted.
Hearing expedited. S.L.P. (C) No. 3157 of 2018:
De-tagged.
Tag with S.L.P. (C) No. 24227 of 2017.
(SUSHIL KUMAR RAKHEJA) (SUMAN JAIN) COURT MASTER (SH) BRANCH OFFICER