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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(14) in Tamil Nadu Homeopathy System of Medicine and Practitioners of Homeopathy Act, 1971

(14)to incur such expenditure, to adopt such measures and to do such acts as may be necessary for the furtherance of the objects mentioned in this section;