Section 32(2)(a) in Baddi University of Emerging Sciences and Technology (Establishment and Regulation) Act, 2009

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State of Himachal Pradesh - Subsection

Section 32(2)(a) in Baddi University of Emerging Sciences and Technology (Establishment and Regulation) Act, 2009

(a)sufficient for generating-

(i)resources for meeting the recurring expenditure of the University; and

(ii)the savings required for the further development of the University; and