Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] State of Telangana - Section Section 65 in Greater Hyderabad Municipal Corporation Act, 1955 65. Declaration of results. - When the counting of the votes has been completed, the Returning Officer shall forthwith declare the result of the election in the manner prescribed.
