Section 3 in Assam Prohibition of Smoking and Non-Smokers' Health Protection Act, 1999
3. Declaration of no smoking places of public work or use.
- As soon as may be after the commencement of this Act and thereafter from time to time, the Government may, by notification in the official Gazette, declare any place of public work or use in Assam to be non-smoking place for the purpose of this Act.
