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Delhi High Court - Orders

Mahesh Kumar vs Union Of India & Anr on 25 August, 2021

Author: Amit Bansal

Bench: Amit Bansal

                          $~7 to 24 & 32
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     LA.APP. 311/2017
                                MAHESH KUMAR                                         ..... Appellant
                                           Through:                Mr. S.K. Rout, Advocate.

                                                    versus

                                UNION OF INDIA & ANR.                                ..... Respondent
                                              Through:             Mr. Sanjay Kumar Pathak with Mrs.
                                                                   K.Kaomudi Kiran Pathak, Mr. Sunil
                                                                   Kumar Jha and Mr. M.S. Akhtar,
                                                                   Advocates for R-1/UOI.
                                                                   Mr. Parag P. Tripathi, Senior
                                                                   Advocate with Mr. Apoorv P.
                                                                   Tripathi, Ms. Aakanksha Kaul, Mr.
                                                                   Manek Singh, Mr. Pranav Gupta, Mr.
                                                                   Aman Sahani, Ms. Riya Kalra & Ms.
                                                                   Mishika Bajpai, Advocates for R-2.
                                                 AND
                          +     LA.APP. 312/2017 & CM No. 27882/2021 (for early hearing)
                                JOGINDER SINGH & ORS.                                ..... Appellant
                                             Through:              Mr. S.K. Rout, Advocate.

                                                    versus

                                UNION OF INDIA & ANR.                                ..... Respondents
                                              Through:             Mr. Yeeshu Jain, Standing Counsel
                                                                   with Ms. Jyoti Tyagi Advocate for
                                                                   UOI.
                                                                   Mr. Parag P. Tripathi, Senior
                                                                   Advocate with Mr. Apoorv P.
                                                                   Tripathi, Ms. Aakanksha Kaul, Mr.
                                                                   Manek Singh, Mr. Pranav Gupta, Mr.
                                                                   Aman Sahani, Ms. Riya Kalra & Ms.
                                                                   Mishika Bajpai, Advocates for R-2.
                                                     AND
                          +     LA.APP. 313/2017

Signature Not Verified
Signed By:ASHWANI
Signing Date:26.08.2021
                          LA.APP. 311/2017 and connected matters                          Page 1 of 8
23:06:53
                                 JOGINDER SINGH                                       ..... Appellant
                                             Through:              Mr. S.K. Rout, Advocate.

                                                    versus

                                UNION OF INDIA & ANR                                 ..... Respondents
                                              Through:             Mr. Yeeshu Jain, Standing Counsel
                                                                   with Ms. Jyoti Tyagi Advocate for
                                                                   UOI.
                                                                   Mr. Parag P. Tripathi, Senior
                                                                   Advocate with Mr. Apoorv P.
                                                                   Tripathi, Ms. Aakanksha Kaul, Mr.
                                                                   Manek Singh, Mr. Pranav Gupta, Mr.
                                                                   Aman Sahani, Ms. Riya Kalra & Ms.
                                                                   Mishika Bajpai, Advocates for R-2.
                                                     AND
                          +     LA.APP. 314/2017
                                VIDHYAWATI                                           ..... Appellant
                                                    Through:       Mr. S.K. Rout, Advocate.

                                                    versus

                                UNION OF INDIA AND ANR.                     ..... Respondents
                                                 Through: Mr. Yeeshu Jain, Standing Counsel
                                                          with Ms. Jyoti Tyagi Advocate for
                                                          UOI.
                                                          Mr. Parag P. Tripathi, Senior
                                                          Advocate with Mr. Apoorv P.
                                                          Tripathi, Ms. Aakanksha Kaul, Mr.
                                                          Manek Singh, Mr. Pranav Gupta, Mr.
                                                          Aman Sahani, Ms. Riya Kalra & Ms.
                                                          Mishika Bajpai, Advocates for R-2.
                                                  AND
                          +     LA.APP. 332/2017
                                BAGDU                                                ..... Appellant
                                                    Through:       Mr. S.K. Rout, Advocate.

                                                    versus


Signature Not Verified
Signed By:ASHWANI
Signing Date:26.08.2021
                          LA.APP. 311/2017 and connected matters                          Page 2 of 8
23:06:53
                                 UNION OF INDIA & ANR.                                ..... Respondents
                                              Through:             Mr. Yeeshu Jain, Standing Counsel
                                                                   with Ms. Jyoti Tyagi Advocate for
                                                                   UOI.
                                                                   Mr. Parag P. Tripathi, Senior
                                                                   Advocate with Mr. Apoorv P.
                                                                   Tripathi, Ms. Aakanksha Kaul, Mr.
                                                                   Manek Singh, Mr. Pranav Gupta, Mr.
                                                                   Aman Sahani, Ms. Riya Kalra & Ms.
                                                                   Mishika Bajpai, Advocates for R-2.
                                                 AND
                          +     LA.APP. 363/2017 & CM No. 26152/2021 2021 (for early hearing)
                                RAJESH KUMAR & ORS                                 ..... Appellants
                                            Through:               Mr. Rajesh Yadav, Senior Advocate
                                                                   with Ms. Ruchira Arora and Mr.
                                                                   Dhananjay Mehlawat, Advocates.

                                                    versus

                                UNION OF INDIA & ANR.                              ..... Respondents
                                              Through:             Mr. Yeeshu Jain, Standing Counsel
                                                                   with Ms. Jyoti Tyagi Advocate for
                                                                   UOI.
                                                     AND
                          +     LA.APP. 107/2018
                                BAL KISHAN & ORS.                                   ..... Appellants
                                              Through:             Mr. Anand Yadav, Advocate.

                                                    versus

                                 UNION OF INDIA & ANR.                             ..... Respondents
                                              Through:             Mr. Yeeshu Jain, Standing Counsel
                                                                   with Ms. Jyoti Tyagi Advocate for
                                                                   UOI.
                                                 AND
                          +     LA.APP. 368/2017 & CM No. 21858/2021 (for early hearing)
                                OM PRAKASH (DECEASED) THR LRS & ORS. ..... Appellants
                                             Through: Mr. S.K. Rout, Advocate.

Signature Not Verified
Signed By:ASHWANI
Signing Date:26.08.2021
                          LA.APP. 311/2017 and connected matters                         Page 3 of 8
23:06:53
                                                     versus

                                UNION OF INIDA & ANR                                 ..... Respondents
                                              Through:             Mr. Yeeshu Jain, Standing Counsel
                                                                   with Ms. Jyoti Tyagi Advocate for
                                                                   UOI.
                                                                   Mr. Parag P. Tripathi, Senior
                                                                   Advocate with Mr. Apoorv P.
                                                                   Tripathi, Ms. Aakanksha Kaul, Mr.
                                                                   Manek Singh, Mr. Pranav Gupta, Mr.
                                                                   Aman Sahani, Ms. Riya Kalra & Ms.
                                                                   Mishika Bajpai, Advocates for R-2.
                                                     AND
                          +     LA.APP. 341/2017
                                NANAK CHAND                                        ..... Appellant
                                                    Through:       Mr. Rajesh Yadav, Senior Advocate
                                                                   with Ms. Ruchira Arora and Mr.
                                                                   Dhananjay Mehlawat, Advocates.

                                                    versus

                                UNION OF INDIA & ANR.                              ..... Respondents
                                              Through:             Mr. Yeeshu Jain, Standing Counsel
                                                                   with Ms. Jyoti Tyagi Advocate for
                                                                   UOI.
                                                     AND
                          +     LA.APP. 354/2017
                                BAGDU                                                ..... Appellant
                                                    Through:       Mr. S.K. Rout, Advocate.

                                                    versus

                                UNION OF INDIA & ANR.                              ..... Respondents
                                              Through:             Mr. Yeeshu Jain, Standing Counsel
                                                                   with Ms. Jyoti Tyagi Advocate for
                                                                   UOI.
                                                     AND
                          +     LA.APP. 369/2017
                                DHARAM SINGH (DECASED) THR LRS & ORS...... Appellants
Signature Not Verified
Signed By:ASHWANI
Signing Date:26.08.2021
                          LA.APP. 311/2017 and connected matters                          Page 4 of 8
23:06:53
                                                     Through:       None.

                                                    versus

                                UNION OF INDIA & ANR.                                ..... Respondents
                                              Through:             Mr. Yeeshu Jain, Standing Counsel
                                                                   with Ms. Jyoti Tyagi Advocate for
                                                                   UOI.
                                                                   Mr. Parag P. Tripathi, Senior
                                                                   Advocate with Mr. Apoorv P.
                                                                   Tripathi, Ms. Aakanksha Kaul, Mr.
                                                                   Manek Singh, Mr. Pranav Gupta, Mr.
                                                                   Aman Sahani, Ms. Riya Kalra & Ms.
                                                                   Mishika Bajpai, Advocates for R-2.
                                                 AND
                          +     LA.APP. 370/2017 & CM No. 27887/2021 (for early hearing)
                                RAM PAL SINGH                                       ..... Appellant
                                             Through:              None.

                                                    versus

                                UNION OF INDIA &ANR.                                 ..... Respondents
                                              Through:             Mr. Yeeshu Jain, Standing Counsel
                                                                   with Ms. Jyoti Tyagi Advocate for
                                                                   UOI.
                                                                   Mr. Parag P. Tripathi, Senior
                                                                   Advocate with Mr. Apoorv P.
                                                                   Tripathi, Ms. Aakanksha Kaul, Mr.
                                                                   Manek Singh, Mr. Pranav Gupta, Mr.
                                                                   Aman Sahani, Ms. Riya Kalra & Ms.
                                                                   Mishika Bajpai, Advocates for R-2.
                                                     AND
                          +     LA.APP. 371/2017
                                BHULAN SINGH & ORS.                                 ..... Appellants
                                             Through:              None.

                                                    versus

                                UNION OF INDIA &ANR.                                ..... Respondents

Signature Not Verified
Signed By:ASHWANI
Signing Date:26.08.2021
                          LA.APP. 311/2017 and connected matters                        Page 5 of 8
23:06:53
                                                     Through:       Mr. Yeeshu Jain, Standing Counsel
                                                                   with Ms. Jyoti Tyagi Advocate for
                                                                   UOI.
                                                                   Mr. Parag P. Tripathi, Senior
                                                                   Advocate with Mr. Apoorv P.
                                                                   Tripathi, Ms. Aakanksha Kaul, Mr.
                                                                   Manek Singh, Mr. Pranav Gupta, Mr.
                                                                   Aman Sahani, Ms. Riya Kalra & Ms.
                                                                   Mishika Bajpai, Advocates for R-2.
                                                 AND
                          +     LA.APP. 372/2017 & CM No. 27879/2021 (for early hearing)
                                DHARAM PAL THROUGH: LRS & ORS.                      ..... Appellants
                                            Through: None.

                                                    versus

                                UOI AND ANR.                                       ..... Respondents
                                                    Through:       Mr. Yeeshu Jain, Standing Counsel
                                                                   with Ms. Jyoti Tyagi Advocate for
                                                                   UOI.
                                                     AND
                          +     LA.APP. 373/2017
                                RAJENDER SINGH & ORS.                               ..... Appellants
                                             Through: None.

                                                    versus

                                UNION OF INIDA & ANR.                              ..... Respondents
                                              Through:             Mr. Yeeshu Jain, Standing Counsel
                                                                   with Ms. Jyoti Tyagi Advocate for
                                                                   UOI.
                                                 AND
                          +     LA.APP. 374/2017 & CM No. 27881/2021 (for early hearing)
                                RAM RATTAN (DEACASED) THR LRS                       ..... Appellant
                                             Through: None.

                                                    versus

                                UNION OF INIDA &ANR                                 ..... Respondents
Signature Not Verified
Signed By:ASHWANI
Signing Date:26.08.2021
                          LA.APP. 311/2017 and connected matters                        Page 6 of 8
23:06:53
                                                     Through:       Mr. Yeeshu Jain, Standing Counsel
                                                                   with Ms. Jyoti Tyagi Advocate for
                                                                   UOI.
                                                 AND
                          +     LA.APP. 376/2017 & CM No. 26151/2021 (for early hearing)
                                RAM PAL                                              ..... Appellant
                                                    Through:       Mr. S.K. Rout, Advocate.

                                                    versus

                                UNION OF INDIA & ANR.                              ..... Respondents
                                              Through:             Mr. Yeeshu Jain, Standing Counsel
                                                                   with Ms. Jyoti Tyagi Advocate for
                                                                   UOI.
                                                     AND
                          +     LA.APP. 377/2017
                                SRI CHAND (DECEASED) THROUGH LRS & ORS ..... Appellants
                                              Through: Mr. S.K. Rout, Advocate.

                                                    versus

                                UNION OF INDIA & ANR.                               ..... Respondents
                                              Through:             Mr. Yeeshu Jain, Standing Counsel
                                                                   with Ms. Jyoti Tyagi Advocate for
                                                                   UOI.
                                                AND
                          +     LA.APP. 5/2019 & CM No.2761/2019
                                CHIRANJI LAL TYAGI & ORS                              ..... Appellants
                                              Through: None.

                                                    versus

                                UNION OF INDIA & ANR.                               ..... Respondents
                                              Through:             Mr. Yeeshu Jain, Standing Counsel
                                                                   with Ms. Jyoti Tyagi Advocate for
                                                                   UOI.
                                CORAM:
                                HON'BLE MR. JUSTICE AMIT BANSAL
                                        ORDER

Signature Not Verified Signed By:ASHWANI Signing Date:26.08.2021 LA.APP. 311/2017 and connected matters Page 7 of 8 23:06:53 % 25.08.2021 [VIA VIDEO CONFERENCING]

1. Arguments in the lead matter, being LA.APP. 363/2017, have been concluded by Mr. Rajesh Yadav, Senior Advocate appearing on behalf of the appellants.

2. Mr. Anand Yadav, learned counsel for the appellant in LA.APP. 107/2018 states that he needs to make additional submissions for not more than half an hour. None appears for the appellants in LA.APP.369/2017, LA.APP.370/2017, LA.APP.371/2017, LA.APP.372/2017, LA.APP.373/2017, LA.APP.374/2017, & LA.APP.5/2019. Court notice be issued to counsels appearing for the appellants in LA.APP.369/2017, LA.APP.370/2017, LA.APP.371/2017, LA.APP.372/2017, LA.APP.373/2017, LA.APP.374/2017, & LA.APP.5/2019 for the next date of hearing.

4. The counsels for the appellants may make additional submissions in respect of their appeals to what has been argued by Mr. Rajesh Yadav, Senior Advocate, on the next date of hearing. Counsels for the respondents will be heard after the submissions on behalf of the appellants are concluded.

5. List on 10th September, 2021 at the end of the Board.

AMIT BANSAL, J AUGUST 25, 2021 ak Signature Not Verified Signed By:ASHWANI Signing Date:26.08.2021 LA.APP. 311/2017 and connected matters Page 8 of 8 23:06:53