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State of Assam - Section

Section 13 in Assam Gramdan Act, 1961

13. Officers and servants of Gram Sabha.

- A Gram Sabha may appoint-
(a)A Secretary who shall exercise such powers and perform such duties as may be prescribed by regulations or as may be delegated to him by the President ;
(b)such other officers and servants as may be necessary for the efficient performance of its functions.