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[Cites 0, Cited by 0] [Section 69(3)] [Section 69] [Entire Act]

State of Uttar Pradesh - Subsection

Section 69(3)(c) in U.P. Revenue Code, 2006

(c)[ The payment of expenses incurred on protection, preservation and development of lands of common utility; and] [Substituted by U.P. Act No. 7 of 2019, dated 2.8.2019.]