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[Cites 0, Cited by 0] [Section 660] [Entire Act]

State of Madhya Pradesh - Subsection

Section 660(1) in Criminal Courts - Rules and Orders

(1)The head copyist shall ordinarily indent for plain sheets from the treasury or sub-treasury once a month. To minimize work in the treasury the indent shall be for a whole number of reams of 480 sheets. This number shall not be larger than is necessary to ensure that the stock in hand will never be less than will suffice for a month. The indent should be in duplicate on un-official memorandum forms. One copy will ultimately remain in the treasury office and one with the head copyist. The indent shall be countersigned by the superintendent or a gazetted officer.