Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Andhra Pradesh - Subsection Section 11(1) in Andhra Pradesh Unorganized Workers' Social Security Rules, 2012 (1)The Board shall meet at such places and at such times as may be decided by the Chairperson and it shall meet at least once in four months.
