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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttarakhand - Subsection

Section 5(3) in Uttarakhand Special Area (Planned Development and Promotion of Tourism) Act, 2013

(3)The qualifications and terms and conditions of service of officers and employees, appointed under sub-section (2), shall be such as may be prescribed.