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State of Uttar Pradesh - Section

Section 443 in The General Rules (Civil), 1957

443. Correspondence originating from a Circular.

- If a Circular gives rise to correspondence, the correspondence shall be kept in a separate file, a note being made on the first letter in the file that the Circular referred to is pasted into its appropriate file-book, and a note bearing reference to the correspondence being recorded on the Circular itself. A copy of such Circular should also be kept in the file.