Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Haryana - Subsection

Section 45(7) in The Gurugram Metropolitan Development Authority Act, 2017

(7)The Haryana Urban Development Authority shall cease to be charged with and shall not perform the functions and duties with regard to transfers made on and after the effective date.