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[Cites 0, Cited by 0] [Section 73(2)] [Section 73] [Entire Act]

State of Odisha - Subsection

Section 73(2)(a) in The Orissa Factories Rules, 1950

(a)The building shall be soundly constructed and all the walls and roofs shall be of suitable heat resisting materials and shall be waterproof. The floor and walls to a height of 3 feet shall be so laid or finished as to provide a smooth, hard and impervious surface.