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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(2) in Special Rules Under Section 21 of the Act for the Management of the Wen-Lock downs Reserved Forest in the Nilgiris as a Pasturage and Recreation Ground

(2)Conservators may exercise the above powers. -The Conservators of Forest are empowered to exercise all or any of the powers conferred on their subordinate officers in the foregoing Schedule.