Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63(2)] [Section 63] [Entire Act] Union of India - Subsection Section 63(2)(a) in The Multi-State Co-Operative Societies Act, 2002 (a)payment of dividend to the members on their paid-up share capital at a rate not exceeding the prescribed limit;