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Madhya Pradesh High Court

Smt Rammo Bai Kushwah vs Smt Kaladevi Thr. Legal Rep. Malkhan ... on 8 October, 2021

Author: Rajeev Kumar Shrivastava

Bench: Rajeev Kumar Shrivastava

                                                  1                      MP-2628-2021
          The High Court Of Madhya Pradesh
                     MP-2628-2021
 (SMT RAMMO BAI KUSHWAH Vs SMT KALADEVI THR. LEGAL REP. MALKHAN SINGH AND OTHERS)

3
Gwalior, Dated : 08-10-2021
         Shri Yash Sharam, learned counsel for the petitioner.
         As prayed by learned counsel for the petitioner, list this case on
20/10/2021

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(RAJEEV KUMAR SHRIVASTAVA) JUDGE Monika Digitally signed by MONIKA SHARMA MONIKA DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, ou=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, postalCode=474011, SHARMA st=Madhya Pradesh, 2.5.4.20=1cbbae26c87c00013f5046748e 62527c7ddf7dd9146694af9eed96f47a35 9612, cn=MONIKA SHARMA Date: 2021.10.08 16:58:56 +05'30'