Madhya Pradesh High Court
Smt Rammo Bai Kushwah vs Smt Kaladevi Thr. Legal Rep. Malkhan ... on 8 October, 2021
Author: Rajeev Kumar Shrivastava
Bench: Rajeev Kumar Shrivastava
1 MP-2628-2021
The High Court Of Madhya Pradesh
MP-2628-2021
(SMT RAMMO BAI KUSHWAH Vs SMT KALADEVI THR. LEGAL REP. MALKHAN SINGH AND OTHERS)
3
Gwalior, Dated : 08-10-2021
Shri Yash Sharam, learned counsel for the petitioner.
As prayed by learned counsel for the petitioner, list this case on
20/10/2021.
(RAJEEV KUMAR SHRIVASTAVA) JUDGE Monika Digitally signed by MONIKA SHARMA MONIKA DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, ou=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, postalCode=474011, SHARMA st=Madhya Pradesh, 2.5.4.20=1cbbae26c87c00013f5046748e 62527c7ddf7dd9146694af9eed96f47a35 9612, cn=MONIKA SHARMA Date: 2021.10.08 16:58:56 +05'30'