Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 22(12)] [Section 22] [Entire Act] State of Jharkhand - Subsection Section 22(12)(i) in The Jharkhand State Agricultural University Act, 2000 (i)subject to the approval of the Chancellor, to make the first Statutes under this Act to provide functioning of a University: