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[Cites 0, Cited by 0] [Section 120(1)] [Section 120] [Entire Act]

State of West Bengal - Subsection

Section 120(1)(a) in The Calcutta Improvement Act, 1911

(a)the salary and house-rent and conveyance allowance (if any) of the Chairman or acting Chairman, and the allowances and contributions referred to in section 11, sub-section (2);