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State of Assam - Section

Section 36 in Assam Public Service Commission (Procedure and Conduct of Business) Rules, 2010

36.

Two or more paper setters where necessary will be required to set a question paper in their own handwriting as per syllabus, which will be received in sealed cover and shall be kept in the safe custody of the Principal Controller of Examinations. For objective type of question paper, the paper setter will be required to supply the answer keys also.