Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of West Bengal - Subsection Section 3(3) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974. (3)[The members referred to in clauses (a) to (j) and (l) to (o) of subsection (2) shall be the first members of the Court] [Subs-section (3) substituted by W. B. Act 31 of 1981].
