Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Madhya Pradesh High Court

M/S. Jmc Projects (India) Ltd. vs Santosh Singh on 18 July, 2019

                                                           1                                 WP-14987-2016
                                  The High Court Of Madhya Pradesh
                                             WP-14987-2016
                                         (M/S. JMC PROJECTS (INDIA) LTD. Vs SANTOSH SINGH)

                      20
                      Jabalpur, Dated : 18-07-2019
                             Shri Surendra Singh, learned senior counsel with Shri Akshay Sapre
                      and Shri Manu Sahni,learned counsel for the petitioners.
                             None for the respondents.

List this petition on 8th of August, 2019. However, it is made clear that no adjournment will be granted to either of the parties on the next date of hearing.

Interim order, if any, granted earlier to continue till next date of hearing.

(NANDITA DUBEY) JUDGE jk Digitally signed by JITIN KUMAR CHOURASIA Date: 18/07/2019 16:27:32