Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(1)(iii) in The Rajasthan Warehouses Rules, 1960

(iii)Every licensed weigher sampler or classifier when plying his trade, shall wear a distinguishing badge or a suitable pattern provided by the prescribed authority.