Section 7 in The West Bengal State Council Of Technical Education Act, 1995.
7. Casual vacancy.
- If any member dies or resigns his office or ceases to be a member for any other reason, the vacancy in the office of the member shall be filled up by a fresh nomination or appointment under section 4, and the member so nominated or appointed shall hold office for the unexpired portion of the term of office of the member in whose seat he is so nominated or appointed.
