Section 18(3)(i) in The Atomic Energy Act, 1962

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Union of India - Subsection

Section 18(3)(i) in The Atomic Energy Act, 1962

(i)to the disclosure of information with respect to any plant of a type in use for purposes other than the production, development or use of atomic energy, unless the information discloses that plant of that type is used or proposed to be used for the production, development or use of atomic energy or research into any matters connected therewith; or

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Union of India - Subsection

Section 18(3)(i) in The Atomic Energy Act, 1962