Punjab-Haryana High Court
M/S Bptp Ltd vs Satbir Singh And Ors on 19 April, 2022
Author: Anil Kshetarpal
Bench: Anil Kshetarpal
RERA-APPL-2-2021(O&M) and -1-
other connected cases
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
116
RERA-APPL-2-2021(O&M)
Date of Order: 19.04.2022
M/S BPTP LTD. ..Appellant
Versus
SATBIR SINGH AND ORS. ..Respondents
CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL
Present: Mr. Hemant Saini, Advocate
Mr. Anil Kumar Rana, Advocate
Mr. Sahil Sood, Advocate
Mr. Samir Malik, Advocate
Mr. Shobit Phutela, Advocate
Mr. Kamaljeet Dahiya, Advocate
Mr. Sanjeev Sharma, Advocate
Mr. Alok Mittal, Advocate
Mr. Manpreet Singh, Advocate
for Mr. Manish Gupta, Advocate
Mr. Rajeev Anand, Advocate
Mr. Surjeet Bhadu, Advocate
Mr. Veer Singh, Advocate
for the appellants.
Mr. Vineet Sehgal, Advocate
Mr. Namit Khurana, Advocate
Mr. Sandeep Khunger, Advocate
Ms. Nitika Jaura, Advocate
Mr. Kunal Dawar, Advocate
Mr. Ambanshu Sahni, Advocate
Mr. Shubhnit Hans, Advocate
Mr. Nitin Thatai, Advocate
Mr. Vikram Preet, Advocate
for the respondents.
Mr. Nilotpal Shyam, Advocate
Ms. Shivani, Advocate
ANIL KSHETARPAL, J(Oral)
Through this order, a batch of RERA Appeals (details whereof are on the foot of the order), shall stand disposed of.
For Subsequent orders see CM-3438-C-2022 Decided by HON'BLE MR. JUSTICE ANIL KSHETARPAL 1 of 8 ::: Downloaded on - 12-07-2022 05:59:24 ::: RERA-APPL-2-2021(O&M) and -2- other connected cases The learned counsel representing the appellant fairly admits that the point in issue in the present appeal is squarely covered against the appellant in the judgment passed by the Hon'ble Supreme Court in M/s Newtech Promoters and Developers Pvt. Ltd. vs. State of UP and Ors. Etc. 2021 SCC (online) SC 1044.
In some of the appeals, the Haryana Real Estate Appellate Tribunal, Chandigarh, has rejected the application for exempting the appellant from pre-deposit of the amount awarded by the Haryana Real Estate Regulatory Authority against which various appeals have been preferred, whereas, other appeals have been preferred against the appeals dismissed by the Tribunal, on account of non-deposit of the amount as provided under Section 43(5) of the Real Estate (Regulation and Development) Act, 2016.
The learned counsel representing the appellant submits that they may be permitted to deposit the amount and thereafter, proceed with the pending or the disposed of appeals.
Keeping in view the aforesaid facts and in view of the fair statement made by the learned counsel representing the appellant, the appeals are dismissed in terms of the aforesaid judgment.
These appeals shall stand disposed of by granting 6 weeks' time to the appellants to deposit the amount as ordered by the Haryana Real Estate Appellate Tribunal.
If the amount is deposited within the aforesaid period, the appeal which are pending or disposed of on account of not depositing the pre-deposit amount, shall stand revived and the Haryana Real Estate For Subsequent orders see CM-3438-C-2022 Decided by HON'BLE MR. JUSTICE ANIL KSHETARPAL 2 of 8 ::: Downloaded on - 12-07-2022 05:59:25 ::: RERA-APPL-2-2021(O&M) and -3- other connected cases Appellate Tribunal, Chandigarh, shall restore and proceed to hear the appeal, on merits, in accordance with law.
The parties through their counsel are directed to appear before the Tribunal on 09.05.2022.
All the pending miscellaneous applications, if any, are also disposed of.
April 19th, 2022 (ANIL KSHETARPAL)
Ay JUDGE
Whether speaking/reasoned : Yes/No
Whether reportable : Yes/No
Sr. Case No. Appellant Respondent
No.
1. RERA-APPL-2-2021 M/S BPTP LTD. SATBIR SINGH AND
ORS
2. RERA-APPL-3-2021 M/S BPTP LTD SANJAY GOEL AND
ORS
3. RERA-APPL-4-2021 M/S BPTP LTD VIRENDER SINGH
AND OTHERS
4. RERA-APPL-5-2021 M/S BPTP LTD RAJESH KAPOOR
AND OTHERS
5. RERA-APPL-6-2021 M/S BPTP LTD. HARBIR SINGH
BRAR AND ORS
6. RERA-APPL-7-2021 M/S BPTP LTD NIRANJAN PRASAD
AND OTHERS AGARWAL AND
OTHERS
7. RERA-APPL-8-2021 M/S BPTP LTD. LAXMI DEVI AND
ORS
8. RERA-APPL-9-2021 M/S BPTP LTD. DHARMENDER
AND ANR KUMAR PHOGAT
AND ORS
9. RERA-APPL-10-2021 M/S BPTP LTD. SANTUSHT BHATIA
AND ORS
10. RERA-APPL-11-2021 M/S BPTP LTD PRAVEEN YADAV
AND ORS
11. RERA-APPL-12-2021 M/S BPTP LTD NEERAJ GULATI
AND ORS
12. RERA-APPL-13-2021 M/S BPTP LTD. AMAN SOOD AND
ORS
13. RERA-APPL-14-2021 M/S BPTP LTD. K.C
For Subsequent orders see CM-3438-C-2022 Decided by HON'BLE MR. JUSTICE ANIL KSHETARPAL 3 of 8 ::: Downloaded on - 12-07-2022 05:59:25 ::: RERA-APPL-2-2021(O&M) and -4- other connected cases AND ANR. INTERNATIONAL AND OTHERS
14. RERA-APPL-15-2021 M/S ANJALI VIBHA CHADHA PROMOTERS AND ORS AND DEVELOPERS PVT. LTD.
15. RERA-APPL-16-2021 M/S BPTP LTD. ANIRUDH BADIA AND ORS
16. RERA-APPL-17-2021 M/S BPTP LTD. KAPIL KUMAR AND ORS
17. RERA-APPL-18-2021 M/S BPTP LTD. AMIT ARORA AND OTHERS
18. RERA-APPL-19-2021 M/S ANJALI SHRUTI CHOPRA PROMOTERS AND ORS AND DEVELOPERS PVT. LTD.
19. RERA-APPL-20-2021 M/S BPTP LTD PREM SHARMA AND ANR AND ORS
20. RERA-APPL-21-2021 M/S BPTP LTD VINAYAK NANDAN AND ANOTHER BHARMA AND ORS
21. RERA-APPL-22-2021 M/S BPTP LTD ASHOK KUMAR AND ANOTHER MEHTA AND OTHERS
22. RERA-APPL-23-2021 M/S BPTP LTD RADHIKA TULSIAN AND ANR AND ORS
23. RERA-APPL-24-2021 M/S BPTP LTD NAVNEET KUMAR AND ORS 24 RERA-APPL-25-2021 M/S ANJALI RANDHIR CHADHA PROMOTERS AND ORS AND DEVELOPERS PVT. LTD.
25. RERA-APPL-26-2021 M/S BPTP LTD RANJANA TULSIAN AND ANR AND ORS
26. RERA-APPL-27-2021 M/S BPTP LTD NARESH DAYAL AND ORS AND ORS
27. RERA-APPL-28-2021 M/S BPTP LTD. DINESH GUPTA AND ORS
28. RERA-APPL-29-2021 M/S BPTP LTD SUSHIL KUMAR NANDA AND ORS
29. RERA-APPL-31-2021 M/S BPTP LTD. HARYANA REAL ESTATE APPELLATE TRIBUNAL AND ORS
30. RERA-APPL-115-2021 M/S BPTP NAVNEET BASANT LIMITED AND KUMAR KAMPANI ANOTHER AND OTHERS
31. RERA-APPL-116-2021 M/S BPTP CHHAYA KEERTI LIMITED AND RATNA AND ANOTHER OTHERS
32. RERA-APPL-117-2021 M/S BPTP HIMANSHU LIMITED AND DADLANI AND For Subsequent orders see CM-3438-C-2022 Decided by HON'BLE MR. JUSTICE ANIL KSHETARPAL 4 of 8 ::: Downloaded on - 12-07-2022 05:59:25 ::: RERA-APPL-2-2021(O&M) and -5-
other connected cases
ANOTHER OTHERS
33. RERA-APPL-118-2021 M/S BPTP MANISH
LIMITED SHEOKAND AND
OTHERS
34. RERA-APPL-119-2021 M/S BPTP RAM KUMAR
LIMITED AND AGARWAL AND
ANOTHER OTHERS
35. RERA-APPL-120-2021 M/S BPTP RAJNI BAJPAI @
LIMITED RAJNI KHANNA
AND OTHERS
36. RERA-APPL-121-2021 M/S BPTP MADAN MOHAN
LIMITED AND GAHURI AND
ANOTHER OTHERS
37. RERA-APPL-122-2021 M/S BPTP NARINDER SINGH
LIMITED AND MALHAN AND
ANOTHER OTHERS
38. RERA-APPL-123-2021 M/S BPTP EDUCATION MEDIA
LIMITED AND CENTRE AND
ANOTHER OTHERS
39. RERA-APPL-124-2021 M/S BPTP VIRINDER KUMAR
LIMITED AND RATTI AND OTHERS
OTHER
40. RERA-APPL-94-2021 M/S BPTP LTD MADHU NIGAM
AND ANR. AND ORS
41. RERA-APPL-24-2019 M/S SELENE VINAY YADAV
CONSTRUCTION
LTD.
42. RERA-APPL-32-2019 RAMPRASTHA HARJIT SINGH
PROMOTERS MAKKAR AND
AND ANOTHER
DEVELOPERS
PVT. LTD.
43. RERA-APPL-33-2019 RAMPRASTHA MANOJ GAUR
PROMOTERS
AND
DEVELOPERS
PVT LTD
44. RERA-APPL-35-2019 RAMPRASTHA MANJU GAUR
PROMOTERS
AND
DEVELOPERS
PVT LTD
45. RERA-APPL-36-2019 RAMPRASTHA HARI KISHAN
PROMOTERS GOENKA AND SONS
AND HJF
DEVELOPERS
PVT LTD
46. RERA-APPL-37-2019 RAMPRASTHA POONAM CHAWLA
PROMOTERS AND ANOTHER
AND
DEVELOPERS
PVT. LTD.
47. RERA-APPL-38-2019 RAMPRASTHA HIMANSHU
For Subsequent orders see CM-3438-C-2022 Decided by HON'BLE MR. JUSTICE ANIL KSHETARPAL 5 of 8 ::: Downloaded on - 12-07-2022 05:59:25 ::: RERA-APPL-2-2021(O&M) and -6- other connected cases PROMOTERS GAUTAM AND ANR AND DEVELOPERS PVT LTD
48. RERA-APPL-39-2019 RAMPRASTHA PRIYANKA PROMOTERS AGARWAL AND AND ANOTHER DEVELOPERS PVT LTD
49. RERA-APPL-43-2019 M/S. AVALON PARDEEP SHARMA PROJECTS AND AND ORS.
ORS. V/
50. RERA-APPL-44-2019 M/S. AVALON NOOR HASAN AND PROJECTS AND ORS ORS.
51. RERA-APPL-46-2019 M/S. AVALON NEHA GAMBHIR PROJECTS AND AND ORS.
ORS.
52. RERA-APPL-48-2019 M/S. AVALON KUSUM MISHRA PROJECTS AND AND OTHERS ORS.
53. RERA-APPL-51-2019 M/S AVALON TACHILOTE ANAND PROJECTS AND KUMAR AND ORS. OTHERS
54. RERA-APPL-49-2019 M/S AVALON MUKESH KUMAR PROJECTS AND KHANDELWAL AND ORS. OTHERS
55. RERA-APPL-50-2019 M/S AVALON ANKIT SARIN AND PROJECTS AND OTHERS ORS.
56. RERA-APPL-52-2019 M/S AVALON ATTAR SINGH PROJECTS AND TANWAR AND ORS. OTHERS
57. RERA-APPL-53-2019 M/S AVALON ABHAY KUMAR PROJECTS AND AND OTHERS ORS.
58. RERA-APPL-54-2019 M/S AVALON SHASHI BALA PROJECTS AND SACHDEVA AND ORS. OTHERS
59. RERA-APPL-58-2019 M/S AVALON SUNITA BHASIN PROJECTS AND AND OTHER OTHERS
60. RERA-APPL-59-2019 M/S AVALON YOGENDRA SINGH PROJECTS AND RATHI AND OTHERS OTHERS
61. RERA-APPL-60-2019 M/S AVALON AJAY KUMAR AND PROJECTS AND OTHERS OTHERS
62. RERA-APPL-61-2019 M/S AVALON KAKAJI BHAN AND PROJECTS AND OTHERS OTHERS
63. RERA-APPL-65-2019 M/S BPTP PRIYADARSHI LIMITED KUMAR SINGH AND For Subsequent orders see CM-3438-C-2022 Decided by HON'BLE MR. JUSTICE ANIL KSHETARPAL 6 of 8 ::: Downloaded on - 12-07-2022 05:59:25 ::: RERA-APPL-2-2021(O&M) and -7- other connected cases OTHERS
64. RERA-APPL-79-2019 M/S BPTP YOJNA KHATOR LIMITED AND OTHERS
65. RERA-APPL-86-2019 M/S BPTP LTD D K VIJH AND ORS
66. RERA-APPL-89-2019 M/S BPTP LTD. KAMLA JAIN AND OTHERS
67. RERA-APPL-90-2019 M/S BPTP LTD. MEENAKASHI KWATRA AND OTHERS
68. RERA-APPL-93-2019 M/S BPTP LTD. PAWAN KUMAR JAGOTRA AND OTHERS
69. RERA-APPL-94-2019 M/S BPTP LTD. AKSHITA SHARMA AND OTHERS
70. RERA-APPL-95-2019 M/S BPTP LTD SACHIN WADHWA AND ORS
71. RERA-APPL-47-2019 M/S BPTP ANTONY VARGESE LIMITED AND OTHERS
72. RERA-APPL-63-2019 M/S BPTP LTD. ARUP KUMAR BANERJEE AND OTHERS
73. RERA-APPL-64-2019 M/S BPTP LTD. RITU SAREEN AND OTHERS
74. RERA-APPL-34-2019 RAMPRASTHA ISHWER CHAND PROMOTERS GARG AND DEVELOPERS PVT LTD
75. RERA-APPL-31-2019 RAMPRASTHA PAWAN PROMOTERS GAHLAWAT AND DEVELOPMENT PVT LTD
76. RERA-APPL-42-2021 M/S BPTP ANKIT PAGORIA LIMITED AND ORS
77. RERA-APPL-43-2021 M/S BPTP BHARAT BHUSHAN LIMITED SINGHAL AND ORS
78. RERA-APPL-44-2021 M/S BPTP SATPAL BHANOT LIMITED AND AND ORS ANR
79. RERA-APPL-45-2021 M/S BPTP ANSHUL GOEL AND LIMITED ORS
80. RERA-APPL-46-2021 M/S BPTP PRASHANT LIMITED CHANDERKANT SONI AND ORS
81. RERA-APPL-47-2021 M/S BPTP BHUVAN VIKRAM LIMITED SINGH AND ORS
82. RERA-APPL-48-2021 M/S BPTP RAJNEESH KAPOOR LIMITED AND AND ORS ANR
83. RERA-APPL-49-2021 M/S BPTP RAM KRIPAL LIMITED AND YADAV AND ORS ANR For Subsequent orders see CM-3438-C-2022 Decided by HON'BLE MR. JUSTICE ANIL KSHETARPAL 7 of 8 ::: Downloaded on - 12-07-2022 05:59:25 ::: RERA-APPL-2-2021(O&M) and -8- other connected cases
84. RERA-APPL-50-2021 M/S BPTP SUNIL SHARMA LIMITED AND ORS
85. RERA-APPL-51-2021 M/S BPTP GAURAV THAKKAR LIMITED AND AND ORS ORS
86. RERA-APPL-52-2021 M/S BPTP DEEPANSHU JAITLY LIMITED AND AND ORS ORS
87. RERA-APPL-53-2021 M/S BPTP AMIT KUMAR LIMITED AND SHRIVASTAV AND ORS ORS
88. RERA-APPL-54-2021 M/S BPTP SUMAN LATA LIMITED AND KHANNA AND ORS ORS
89. RERA-APPL-55-2021 M/S BPTP HIMANSHU KHATRI LIMITED AND ORS
90. RERA-APPL-56-2021 M/S BPTP ASHIM KOHLI AND LIMITED AND ORS ANR
91. RERA-APPL-57-2021 M/S BPTP NALIN MADAN AND LIMITED ORS
92. RERA-APPL-109-2021 M/S BPTP HEMANT KUMAR LIMITED AND PANDIT AND ORS ORS
93. RERA-APPL-110-2021 M/S BPTP RAKESH KUMAR LIMITED AND KAPOOR AND ORS ORS
94. RERA-APPL-111-2021 M/S BPTP SUSHIL KUMAR LIMITED AND KAUSHIK AND ORS ORS
95. RERA-APPL-112-2021 M/S BPTP PUJA CHATLANI LIMITED AND AND ORS ORS
96. RERA-APPL-113-2021 M/S BPTP DINESH AND ORS LIMITED AND ORS
97. RERA-APPL-114-2021 M/S BPTP ANURAG SHARMA LIMITED AND AND ORS ORS
98. RERA-APPL-84-2021 M/S RAHEJA VEENA BHATIA DEVELOPERS LTD (ANIL KSHETARPAL) JUDGE For Subsequent orders see CM-3438-C-2022 Decided by HON'BLE MR. JUSTICE ANIL KSHETARPAL 8 of 8 ::: Downloaded on - 12-07-2022 05:59:25 :::