Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Uttarakhand - Subsection Section 26(2) in Uttarakhand Disaster Mitigation, Management and Prevention Act, 2005 (2)No sum shall be expended by or on behalf of the Authority unless the expenditure is covered by provision in the budget approval by the State Government.
