Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Section 166] [Entire Act] State of Maharashtra - Subsection Section 166(4) in The Maharashtra Co-Operative Societies Act, 1960 (4)[ ***] [Deleted by Maharashtra Act No. 50 of 2018, dated 9.8.2018.]