Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(2)(d) in The Punjab Scheduled Roads and Controlled, Areas Restriction of Unregulated Development Act, 1963

(d)the erection or re-erection of buildings on any site and the restrictions and conditions in regard to the open space to be maintained in or around buildings and the height and character of buildings;